Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 604] [Entire Act] State of Uttar Pradesh - Subsection Section 604(a) in The General Rules (Civil), 1957 (a)has passed the Vernacular Final, Junior High School Examination or an examination equivalent to the standard of Class VIII of a Higher Secondary School in the State;
