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[Cites 0, Cited by 0] [Section 310(1)] [Section 310] [Entire Act]

Union of India - Subsection

Section 310(1)(a) in Government of India Act, 1935

(a)direct that this Act and any provisions of the Government of India Act still in force shall, during such limited period as may be specified in the Order, have effect subject to such adaptations and modifications as may be so specified;