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[Cites 0, Cited by 0] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(2) in First Statutes of the Indian Institute of Petroleum and Energy, 2018

(2)The faculties of studies shall impart instruction and undertake academic research in appropriate branches of Learning, within the ambit of the Institute, at the baccalaureate, master, postgraduate diploma and doctoral levels.