Bombay High Court
Kirloskar Electric Employees' Union vs Kirloskar Electric Company Ltd. And Anr on 3 January, 2019
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 9082 OF 2003
Kirloskar Electric Employees' Union ....Petitioner
V/S
Kirloskar Electric Company Ltd. And Anr. ....Respondent
Shri. Nitin A.kulkarni For Petitioner M/s. Sanjay Udeshi And Co. For R.no.2 T.R. Yadav i/by M/s. Desai And Desai Associates For R.no.1 For Respondent CORAM : A. K. MENON, J DATE : 3rd January, 2019 P.C. :
Not to be called on or before 10/01/2019.
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