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Chattisgarh High Court

Raj @ Raj Lohar And Anr vs State Of Chhattisgarh 19 ... on 2 January, 2020

          HIGH COURT OF CHHATTISGARH, BILASPUR

                              Order Sheet

                         MCRC No. 8114 of 2019

               Raj @ Raj Lohar Versus State of Chhattisgarh




02/01/2020

Shri Rajendra Tripathi, Advocate for the applicant.

Shri Sudeep Verma, Dy. G.A. for the State.

On the request of counsel for the applicant, list this case after a week.

Sd/-

(Rajendra Chandra Singh Samant) Judge Nimmi