Chattisgarh High Court
Raj @ Raj Lohar And Anr vs State Of Chhattisgarh 19 ... on 2 January, 2020
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
MCRC No. 8114 of 2019
Raj @ Raj Lohar Versus State of Chhattisgarh
02/01/2020Shri Rajendra Tripathi, Advocate for the applicant.
Shri Sudeep Verma, Dy. G.A. for the State.
On the request of counsel for the applicant, list this case after a week.
Sd/-
(Rajendra Chandra Singh Samant) Judge Nimmi