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[Cites 0, Cited by 0] [Section 19(14)] [Section 19] [Entire Act]

State of Himachal Pradesh - Subsection

Section 19(14)(iv) in Himachal Pradesh Minor Minerals (Concession) and Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2015

(iv)the restriction of surface operations in any area prohibited by any authority;