Section 2(2) in Rajasthan Motor Vehicles Taxation Rules, 1951
(2)[ Words and expression used but not defined in these rules and defined in Motor Vehicles Act, 1988 (Cent. Act 59 of 1988), and Rajasthan Motor Vehicle Rules, 1990, shall have the meanings assigned to them therein.] [Substituted by Dated 31-03-97 Published in Rajasthan Gazette, dated 31-03-1997, page 289]
