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[Cites 0, Cited by 0] [Section 62(4)] [Section 62] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 62(4)(a) in The Dadra and Nagar Haveli Excise Regulation, 2012

(a)all proceedings before him shall be deemed to be judicial proceedings within the meaning of sections 193 and 228 of the Indian Penal Code;