Section 7(3) in The Rajasthan Municipal (Subordinate and Ministerial Service) (New Pay Scales) Rules, 1973
(3)In case where fixation of pay in the New Pay Scales proves continuously disadvantageous after a certain stage in the New Pay Scales, due to adverse change in the rate of increment in the new pay scales, the pay of a member at that stage shall be fixed at a next higher stage in the New Pay Scales.
