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[Cites 0, Cited by 0] [Section 343S(2)] [Section 343S] [Entire Act]

State of Andhra Pradesh - Subsection

Section 343S(2)(b) in Andhra Pradesh Municipalities Act, 1965

(b)if he is any other person, be punishable with imprisonment for a term which may extend to six months or with fine or with both.