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[Cites 0, Cited by 0] [Section 104] [Entire Act]

State of Madhya Pradesh - Subsection

Section 104(iii) in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

(iii)apart from intelligence, industry and capacity for work, ability to control subordinates and manage the whole Market Committee's office or any section thereof, as the case may be important factor to be borne in mind in allowing the member of the service to cross the efficiency bar;