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[Cites 0, Cited by 0] [Section 71] [Entire Act]

State of Sikkim - Subsection

Section 71(3) in Sikkim Co-Operative Societies Act, 1978

(3)The Registrar may direct the committee to extend from time to time, the period of suspension and the paid officer or employee suspended shall not be reinstated except with the previous sanction of the Registrar.