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[Cites 0, Cited by 0] [Section 2(9)] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(9)(b) in The Himachal Pradesh, Registration of Money-Lenders' Act, 1976

(b)a bonafide assignment by a money-lender of a single loan to any one other than the wife or husband of such assignor, as the case may be, or any person, who is descended from a common grandfather of the assignor;