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State of Assam - Section

Section 349 in Assam Excise Rules, 1945

349. Destruction of intoxicant unfit for the use on vendor's premises.

- Any intoxicant kept on the premises of a vendor licensed to sell such intoxicant and found after necessary examination to be unfit for human consumption may be destroyed under orders of the Collector.
(5)Disposal of things confiscated