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[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(3)(r) in Andhra Pradesh Farmers Management of Irrigation Systems Act, 1997

(r)"maintenance" means execution of such works on the irrigation system as are necessary to ensure that the physical system designed to the standards operates for proper distribution of water to the land holders in the area of operation.