Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 6 in The Punjab Village Common Lands (Regulation) Amendment Act, 1976 6. Amendment of section 8 of Punjab Act 18 of 1961. - In Section 8 of the Principal Act, sub-section (2) shall be omitted.
