Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 240] [Entire Act] Union of India - Section Section 50 in The Indian Penal Code, 1860 50. “Section”.— The word “section” denotes one of those portions of a Chapter of this Code which are distinguished by prefixed numeral figures.
