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[Cites 0, Cited by 1] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(g) in Gold (Control) Act, 1968

(g)"company" means a company as defined in Section 3 of the Companies Act, 1956 (1 of 1956), and includes a foreign company as defined in Section 591 of the said Act;