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Union of India - Section

Section 30 in National Waterways, Safety Of Navigation And Shipping Regulations, 2002

30. Penalty for failure to observe Navigational and Meterological information.-

If the master of the vessel fails to observe the river notices or river charts or cautionary signals issued by the Competent Officer in contravention of Regulation 10, he shall be punishable with fine may extend to two hundred rupees.