Himachal Pradesh High Court
Jeet Singh vs . Parkash Chand & Ors. on 31 March, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
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Jeet Singh vs. Parkash Chand & Ors.
RSA No.580 of 2009 with RSA No.581 of 2009 RSA No.580 of 2009 31.03.2023 Present: Mr. Varun Chandel, Advocate Vice Mr. Rajiv Jiwan, Advocate for the appellant.
Mr. Janender Mittal, Advocate, for respondents No.1 to 4.
Mr. B.C. Verma, Advocate, for respondents No.5 to 7.
RSA No.581 of 2009 Mr. Varun Chandel, Advocate Vice Mr. Rajiv Jiwan, Advocate for the appellant.
Mr. B.C. Verma, Advocate, for the respondents.
Learned vice counsel appearing on behalf of the appellant prays for an adjournment on the ground that Mr. Rajiv Jiwan, learned original counsel representing the appellant, has been designated as Senior Advocate and he has to procure a fresh Power of Attorney.
Therefore, at his request, list after four weeks.
( Sushil Kukreja ) Judge 31st March, 2023 (reena) ::: Downloaded on - 31/03/2023 20:45:07 :::CIS