Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 3 in Rajasthan Voluntary Rural Education Service Rules, 2010

3. Composition and strength of the Service.

— (1) The service shall consist of the posts specified in column number 2 of the Schedule.
(2)The strength of the posts in the service shall be such as may be determined by the Government from time to time.