Calcutta High Court
Federal Bank Ltd vs Saraf Impex Pvt Ltd on 17 April, 2014
ORDER SHEET
APOT No. 167 of 2014
CP No. 209 of 2013
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
FEDERAL BANK LTD
Versus
SARAF IMPEX PVT LTD
BEFORE:
The Hon'ble JUSTICE BANERJEE
The Hon'ble JUSTICE ARIJIT BANERJEE Date : 17th April, 2014.
Appearance:
Mr. Rajsekhar Mantha, Advocate appears The Court :- This matter is released on the personal ground of one of us (Banerjee,J). Let this matter be placed before the Hon'ble Chief Justice for assignment.
(BANERJEE, J.) (ARIJIT BANERJEE, J.) dg/