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Calcutta High Court

Federal Bank Ltd vs Saraf Impex Pvt Ltd on 17 April, 2014

                                      ORDER SHEET
                                 APOT No. 167 of 2014
                                  CP No. 209 of 2013

                           IN THE HIGH COURT AT CALCUTTA
                           Civil Appellate Jurisdiction
                                   ORIGINAL SIDE


                                   FEDERAL BANK LTD
                                        Versus
                                 SARAF IMPEX PVT LTD


      BEFORE:

      The Hon'ble JUSTICE BANERJEE

The Hon'ble JUSTICE ARIJIT BANERJEE Date : 17th April, 2014.

Appearance:

Mr. Rajsekhar Mantha, Advocate appears The Court :- This matter is released on the personal ground of one of us (Banerjee,J). Let this matter be placed before the Hon'ble Chief Justice for assignment.
(BANERJEE, J.) (ARIJIT BANERJEE, J.) dg/