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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Tamilnadu - Subsection

Section 21(6) in The Tamil Nadu Electricity Regulatory Commission - Conduct of Business Regulations, 2004

(6)Where any petition is required to be published, it shall be done so within such time as the Commission may direct and unless otherwise directed by the Commission, in one issue each of a daily newspaper in the English language and one newspaper in Tamil language having wide circulation in the area specified by the Commission.