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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(f) in The Goa, Daman and Diu Marine Fishing Regulation Act, 1980

(f)"port" means the space within such limits as may from time to time be defined by the Government by notification in the Official Gazette, for the purpose of this Act;