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Madhya Pradesh High Court

M/S Deepak Medical Agency Thr. vs The State Of Madhya Pradesh on 16 February, 2018

THE HIGH COURT OF MADHYA PRADESH Case No.________________of __________ Gwalior, 16/02/2018 Due to paucity of time, the matters are adjourned as under:

Serial Numbers Next date of listing 1, 5, 6, 8 to 10, 14, 17, Next Week 20, 22, 25, 29, 31 to 33, 35 to 38, 40, 42 to 44, 46, 48, 51 to 60, 84 to 91, 93 to 102 2, 63, 64, 70, 72, 79 to After two weeks 81, 104 to 107 74 to 77, 82, 83, 108, After four weeks 109 Interim order, if any, passed earlier shall continue till next date of listing.

(Sanjay Yadav) Judge pd Digitally signed by PAWAN DHARKAR Date: 2018.02.19 13:48:12 -08'00'