Chattisgarh High Court
Rajendra Prasad Sharma vs Arun Deo Gautam 34 Wps/2597/2019 Ashok ... on 15 April, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
CONT No. 193 of 2019
Rajendra Prasad Sharma Versus Arun Deo Gautam and Ors.
15.04.2019 Mr. Prakash Tiwari, Counsel for the applicant.
Ms. Juhi Jaiswal, Counsel for the respondents.
The Counsel appearing for the respondents prays for time for filing reply/ show the compliance report.
As prayed by the Counsel for the Respondents, list this Case on 10.05.2019.
Sd/-
(P. Sam Koshy) Judge jyoti