Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74] [Entire Act] State of Punjab - Subsection Section 74(i) in The Punjab Town Improvement Act, 1922 (i)for fixing the amount of security to be furnished by any officer and servant of the trust from whom it may be deemed expedient to require security;
