Chattisgarh High Court
Bhikham Lal Soni vs State Of Chhattisgarh And Ors 14 ... on 23 August, 2018
Author: Sanjay K. Agrawal
Bench: Sanjay K. Agrawal
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NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
WP227 No. 464 of 2011
Bhikham Lal Soni S/o Lt Shri Mansa Ram Soni, R/o Mukam And Post
Megha, Tah Magarlod, Distt. Dhamtari, C.G. ---- Petitioner
Versus
1. State of Chhattisgarh, through Secretary, Cooperative Society Department,
Government of Chhattisgarh, Mantralaya, Raipur, C.G.
2. Registrar, Cooperative Society, Raipur (C.G.)
3. Deputy Registrar, Cooperative Society, Dhamtari (C.G.)
4. Vrihattakaar Sewa Sahkari Samiti Maryadit, Megha, through Manager,
Vrihattakaar Sewa Sahkari Samiti Maryadit, Megha, Tahsil Magarlod, District
Dhamtari (C.G.)...................[Appellant No. 1]
5. Office-In-Charge, Vrihattakaar Sewa Sahkari Samiti Maryadit, Megha, Tah
Magarlod, Distt. Dhamtari, C.G..............[Appellant No. 2]
6. Lokeshwar Singh Sahu President, Vrihattakaar Sewa Sahkari Samiti
Maryadit, Megha, Tah Magarlod, Distt. Dhamtari, C.G.
7. Bhojram Sahu Vice President, Vrihattakaar Sewa Sahkari Samiti Maryadit,
Megha, Tah Magarlod, Distt. Dhamtari, C.G.
8. Smt. Parwati Sahu, Vice President, Vrihattakaar Sewa Sahkari Samiti
Maryadit, Megha, Tah Magarlod, Distt. Dhamtari, C.G.
9. Phool Singh Sahu Director, Vrihattakaar Sewa Sahkari Samiti Maryadit,
Megha, Tah Magarlod, Distt. Dhamtari, C.G.
10. Sukhau Ram Patel, Director, Vrihattakaar Sewa Sahkari Samiti Maryadit,
Megha, Tah Magarlod, Distt. Dhamtari, C.G.
11. Ram Swaroop Sahu, Director, Vrihattakaar Sewa Sahkari Samiti Maryadit,
Megha, Tah Magarlod, Distt. Dhamtari, C.G.
12. Dwarika Patel, Director, Vrihattakaar Sewa Sahkari Samiti Maryadit, Megha,
Tah Magarlod, Distt. Dhamtari, C.G.
13. Sonraj Kanwar Director, Vrihattakaar Sewa Sahkari Samiti Maryadit, Megha,
Tah Magarlod, Distt. Dhamtari, C.G.
14. Krishna Kumar Sahu, Director, Vrihattakaar Sewa Sahkari Samiti Maryadit,
Megha, Tah Magarlod, Distt. Dhamtari, C.G.
15. Puranik Ram Banjaare, Director, Vrihattakaar Sewa Sahkari Samiti
Maryadit, Megha, Tah Magarlod, Distt. Dhamtari, C.G.
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16. Smt. Kamlabai Sahu Director, Vrihattakaar Sewa Sahkari Samiti Maryadit,
Megha, Tah Magarlod, Distt. Dhamtari, C.G ---- Respondents
For Petitioner : Shri Chandresh Shrivastava, Advocate.
Hon'ble Shri Justice Sanjay K. Agrawal Order On Board 23/08/18
1. Mr. Chandresh Shrivastava, learned counsel for the petitioner fairly submits that petition has become infructuous.
2. Accordingly, the writ petition is dismissed as having become infructuous.
SD/-
(Sanjay K. Agrawal) Judge Priyanka