Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 442] [Entire Act] State of Uttar Pradesh - Subsection Section 442(1) in Rules under the United Provinces Excise Act, 1910 (1)Subject to the provisions of clause (2) infra, any person may transport country spirit in quantities not exceeding the limits of retail sale.
