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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Gujarat - Subsection

Section 35(7) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(7)As soon as possible after the State Government makes its order, the Registrar shall submit to the Executive Council and the Academic Council a full report regarding the application, the action taken thereon under sub-sections (4) and (6) and of all proceedings connected therewith.