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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Odisha - Subsection

Section 56(b) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(b)adequate clearance is provided between parts or loads of lifting appliances and-
(i)the fixed objects such as walls and posts; or
(ii)electrical conductors;