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State of Mizoram - Section

Section 56 in Mizoram Liquor (Prohibition and Control) Act, 2014

56. Employment of children under eighteen years by any licensee is prohibited.

- No person who is licenced to manufacture, bottle and sell foreign liquor, wine or country liquor shall employ or permit to be employed, either with or without remuneration, any person under the age of eighteen years in any part of such premises.