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Delhi High Court - Orders

Siddharth Sahib Singh vs Apex Council Of Ddca on 22 May, 2025

Author: Tushar Rao Gedela

Bench: Tushar Rao Gedela

                          $~54-56.
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         LPA 685/2023
                                    SIDDHARTH SAHIB SINGH                  .....Appellant
                                                 Through: Mr. Shrutanjaya Bhardwaj, Mr.
                                                          Zeeshan Diwan, Mr. Yash Tayal, Ms.
                                                          Siddhi Nagwekar, Advocates.

                                                                  versus

                                    APEX COUNCIL OF DDCA                   .....Respondent
                                                 Through: Mr. Sourabh Chaddha, Mr. T.
                                                          Singhdev, Mr. Bhanu Gulati and Ms.
                                                          Yamini Singh, Advs. for DDCA

                          +         LPA 824/2023, CM APPL. 65124/2023, CM APPL. 65125/2023 &
                                    CM APPL. 65126/2023

                                    SIDDHARTH SAHIB SINGH                  .....Appellant
                                                 Through: Mr. Shrutanjaya Bhardwaj, Mr.
                                                          Zeeshan Diwan, Mr. Yash Tayal, Ms.
                                                          Siddhi Nagwekar, Advocates.
                                                 versus

                                    APEX COUNCIL OF DDCA & ANR.            .....Respondents
                                                 Through: Mr. Sourabh Chaddha, Mr. T.
                                                          Singhdev, Mr. Bhanu Gulati and Ms.
                                                          Yamini Singh, Advs. for DDCA

                          +         LPA 90/2024 & CM APPL. 6189/2024
                                    H. R. SHARMA                                                       .....Appellant
                                                                  Through:            Mr.Akshay     Ringe,      Ms.Prerna
                                                                                      Mahajan and Ms.Janhavi Negi, Advs.

                                                                  versus




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/06/2025 at 17:13:32
                                     DELHI AND DISTRICT CRICKET ASSOCIATION & ORS.
                                                                                .....Respondents
                                                  Through: Mr. Sourabh Chaddha, Mr. T.
                                                           Singhdev, Mr. Bhanu Gulati and Ms.
                                                           Yamini Singh, Advs. for DDCA

                                    CORAM:
                                    HON'BLE THE CHIEF JUSTICE
                                    HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                                                  ORDER

% 22.05.2025 List on 15.09.2025.

DEVENDRA KUMAR UPADHYAYA, CJ TUSHAR RAO GEDELA, J MAY 22, 2025 N.Khanna This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 17:13:32