Delhi High Court - Orders
Siddharth Sahib Singh vs Apex Council Of Ddca on 22 May, 2025
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~54-56.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 685/2023
SIDDHARTH SAHIB SINGH .....Appellant
Through: Mr. Shrutanjaya Bhardwaj, Mr.
Zeeshan Diwan, Mr. Yash Tayal, Ms.
Siddhi Nagwekar, Advocates.
versus
APEX COUNCIL OF DDCA .....Respondent
Through: Mr. Sourabh Chaddha, Mr. T.
Singhdev, Mr. Bhanu Gulati and Ms.
Yamini Singh, Advs. for DDCA
+ LPA 824/2023, CM APPL. 65124/2023, CM APPL. 65125/2023 &
CM APPL. 65126/2023
SIDDHARTH SAHIB SINGH .....Appellant
Through: Mr. Shrutanjaya Bhardwaj, Mr.
Zeeshan Diwan, Mr. Yash Tayal, Ms.
Siddhi Nagwekar, Advocates.
versus
APEX COUNCIL OF DDCA & ANR. .....Respondents
Through: Mr. Sourabh Chaddha, Mr. T.
Singhdev, Mr. Bhanu Gulati and Ms.
Yamini Singh, Advs. for DDCA
+ LPA 90/2024 & CM APPL. 6189/2024
H. R. SHARMA .....Appellant
Through: Mr.Akshay Ringe, Ms.Prerna
Mahajan and Ms.Janhavi Negi, Advs.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/06/2025 at 17:13:32
DELHI AND DISTRICT CRICKET ASSOCIATION & ORS.
.....Respondents
Through: Mr. Sourabh Chaddha, Mr. T.
Singhdev, Mr. Bhanu Gulati and Ms.
Yamini Singh, Advs. for DDCA
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 22.05.2025 List on 15.09.2025.
DEVENDRA KUMAR UPADHYAYA, CJ TUSHAR RAO GEDELA, J MAY 22, 2025 N.Khanna This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 17:13:32