Madras High Court
R.Liakath Ali … vs Managing Director Cum Chairman on 2 January, 2025
Author: P.T. Asha
Bench: P.T. Asha
W.P.No. 38122 of 2024
IN THE HIGH COURT OF JUDICATURE AT MADRAS
Dated : 02.01.2025
CORAM
THE HONOURABLE Ms. JUSTICE P.T. ASHA
W.P.No. 38122 of 2024
R.Liakath Ali … Petitioner
Vs
1 Managing Director cum Chairman
SIPCOT
19.A.,Rukmani Lakshmipathi Road.,
Egmore,
Chennai 600 008.
2 The District Collector,
O/o The District Collector,
District Collectorate,
Dharmapuri 636 705
3 The District Revenue Officer,
(Special D.R.O Land Acquisition
for SIPCOT) Dharmapuri.
O/o The District Revenue Officer,
(Special D.R.O Land Acquisition
for SIPCOT) Dharmapuri.
Appovu Nagar,
Dharmapuri.
4 The Special Tahsildar(Land Acquisition
1/5
https://www.mhc.tn.gov.in/judis
W.P.No. 38122 of 2024
for SIPCOT Dharmapuri.
O/o The District Revenue Officer,
(Special D.R.O Land Acquisition
for SIPCOT) Dharmapuri.
Appovu Nagar,
Dharmapuri.
5 The Tahsildar,
O/o Taluk Executive Magistrate cum Thasildar,
Dharmapuri 636 705 ... Respondents
Prayer: Writ Petition filed under Article 226 of the Constitution of
India seeking to issue Writ of Mandamus, directing the respondents to
consider and dispose his application dated 14.11.2024 for enhancement
of compensation as agreed in consent form obtained by the respondents
for Dharmapuri Sipcot Industrial acquisition of his land in Survey
No.698 & 389 to an extent of 2.01 Acres within a stipulated period.
For Petitioner : Mr.S.Mahaveershivaji
For Respondents : Mr.A.Selvendran
2 to 5 Special Government Pleader
ORDER
2/5
https://www.mhc.tn.gov.in/judis W.P.No. 38122 of 2024 The learned counsel appearing for the petitioner seeks permission of this Court to withdraw this writ petition and he has also made an endorsement to that effect.
2. In view of the submission and also the endorsement made by the learned counsel for the petitioner, this Writ Petition is dismissed as withdrawn. No Costs.
02.01.2025 Index: Yes/No Speaking order/non-speaking order Neutral Citation: Yes/No srn To, 1 The Managing Director cum Chairman SIPCOT
19.A.,Rukmani Lakshmipathi Road., Egmore., Chennai 600 008.
2 The District Collector, O/o The District Collector, District Collectorate, Dharmapuri 636 705 3/5 https://www.mhc.tn.gov.in/judis W.P.No. 38122 of 2024 3 The District Revenue Officer, (Special D.R.O Land Acquisition for SIPCOT) Dharmapuri. O/o The District Revenue Officer, (Special D.R.O Land Acquisition for SIPCOT) Dharmapuri. Appovu Nagar, Dharmapuri.
4 The Special Tahsildar(Land Acquisition for SIPCOT Dharmapuri) O/o The District Revenue Officer, (Special D.R.O Land Acquisition for SIPCOT) Dharmapuri. Appovu Nagar, Dharmapuri.
5 The Tahsildar, O/o Taluk Executive Magistrate cum Tahsildar, Dharmapuri 636 705 4/5 https://www.mhc.tn.gov.in/judis W.P.No. 38122 of 2024 P.T.ASHA, J., srn W.P.No. 38122 of 2024 02.01.2025 5/5 https://www.mhc.tn.gov.in/judis