Section 273(2)(j) in Rajasthan Municipalities Act, 2009
(j)power to prohibit(i)any person suffering from a dangerous disease from wilfully exposing himself, without proper precautions against the spread of the said disease in any street or in any school or factory or in any hotel, dharamshala, musafirkhana or other place of public resort; and(ii)any person in-charge of the person so suffering from so exposing the sufferer; and