Allahabad High Court
Radhey Shyam & Others vs U.P.Jal Nigam & Others on 3 April, 2013
Author: Pankaj Mithal
Bench: Pankaj Mithal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 23 Case :- SERVICE SINGLE No. - 1083 of 1996 Petitioner :- Radhey Shyam & Others Respondent :- U.P.Jal Nigam & Others Petitioner Counsel :- S.S.L. Srivastava Respondent Counsel :- Kapil Dev,I.P.Singh Hon'ble Pankaj Mithal,J.
List in the next cause list so as to enable the learned counsel for the petitioner to complete the instructions.
Order Date :- 3.4.2013 SKS