Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 20 in Delegation of Powers of Collector to Deputy or Assistant Collectors Delegation Rule 20. To exempt asaldar patels and patwaris from passing examination if their age exceeds forty (40) years or they have worked satisfactorily for 10 years.
