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[Cites 0, Cited by 0] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(1) in The Oil Mines Regulations, 2017

(1)The deputy manager of a mine shall carry out the duties assigned to him by the manager of the mine, and shall ensure that in the part of the mine or installations assigned to him by the manager, all work is carried out in accordance with the provisions of the Act and of the regulations or orders made thereunder.