Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Article 343] [Constitution] Constitution Subarticle Article 343(3) in Constitution of India (3)Notwithstanding anything in this article, Parliament may by law provide for the use, after the said period of fifteen years, of--(a)the English language, or(b)the Devanagari form of numerals,for such purposes as may be specified in the law.
