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[Cites 0, Cited by 16] [Section 43(4)] [Section 43] [Entire Act]

Union of India - Subsection

Section 43(4)(i) in The Income Tax Act, 1961

(i)["scientific research" means any activities for the extension of knowledge in the fields of natural or applied science including agriculture, animal husbandry or fisheries; ] [ Substituted by Act 19 of 1968, Section 30 and Schedule III, for sub-Clause (i) (w.e.f. 1.4.1969).]