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[Cites 0, Cited by 0] [Section 107(2)] [Section 107] [Entire Act]

Union of India - Subsection

Section 107(2)(b) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(b)the medical examinations prescribed under sub-regulations 1 (a), (b) and 2 (a) shall be in accordance with Schedule XI and no dock worker shall be charged for the same.