Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 100] [Entire Act] State of Punjab - Subsection Section 100(18) in Clausewise List of Rates of Sales Tax in Punjab (18)[ The rate of tax on the sports goods except sports shoes shall be four paise in a rupee upto 31.3.1998] [Clause 18 added SO.98/PA.46/48/S.5/97 dated 13.3.1997.]
