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[Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act]

State of West Bengal - Subsection

Section 52(2)(c) in The Kalyani University Act, 1981

(c)[the Faculty Council for post-graduate studies or the Council for undergraduate studies] [Words substituted for the words 'the Faculty Council for post-graduate and undergraduate studies' by W.B. Act 17 of 1999.] may delegate any of its powers or duties, conferred or imposed by or under this Act, to-