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[Cites 0, Cited by 0] [Section 6(6)] [Section 6] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 6(6)(c) in Jammu and Kashmir Brick Kilns (Regulation) Act, 2010

(c)whether such kiln is not detrimental to the health of general public, habitations, water resources, fauna and flora in close proximity;