Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1242 in The Delhi Police Act, 1978 1242. [27th August, 1978]An Act to amend and consolidate the law relating to the regulation of the police in the Union territory of Delhi..BE it enacted by Parliament in the Twenty-ninth Year of the Republic of India as follows:-
