Delhi High Court - Orders
Seema Sangla vs Principal Commissioner Of Income Tax & ... on 14 November, 2024
Author: Vibhu Bakhru
Bench: Vibhu Bakhru, Swarana Kanta Sharma
$~44 & 45
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7251/2024 CM APPL. 30244/2024
SEEMA SANGLA .....Petitioner
Through: Mr. V.K. Sabharwal and Mr. R.B.
Gupta, Advs.
versus
PRINCIPAL COMMISSIONER OF INCOME TAX & ANR.
.....Respondents
Through: Mr. Gaurav Gupta, Sr. S.C. with Mr.
Shivendra Singh and Mr. Yojit
Pareek, JSCs.
(45)
+ W.P.(C) 7252/2024 CM APPL. 30246/2024
GURUPREET SANGLA .....Petitioner
Through: Mr. V.K. Sabharwal and Mr. R.B.
Gupta, Advs.
versus
PRINCIPAL COMMISSIONER OF INCOME TAX & ANR.
.....Respondents
Through: Mr. Gaurav Gupta, Sr. S.C. with Mr.
Shivendra Singh and Mr. Yojit
Pareek, JSCs.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
ORDER
% 14.11.2024
1. The learned counsel appearing for the petitioner submits that the issue involved in the present petitions is covered in favour of the assessee by This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/11/2024 at 00:41:08 major decision of this Court in Manju Somani v. Income Tax Officer Ward-70(1) & Ors.: 2024 DHC 5411 and Genpact Luxembourg S.A.R.L. v. Assistant Commissioner of Income Tax, Circle 1(3)(1), International Taxation, New Delhi & Anr.: 2024 DHC 6011.
2. The learned counsel appearing for the respondents seeks time to take instructions in this regard.
3. List on 19.11.2024.
VIBHU BAKHRU, J SWARANA KANTA SHARMA, J NOVEMBER 14, 2024 akc Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/11/2024 at 00:41:08