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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Andhra Pradesh - Subsection

Section 47(4) in The Andhra Pradesh State Agricultural Council Act, 2020

(4)All regulations made under this Act shall be published in the Andhra Pradesh Gazette and unless they are expressed to come into force on a particular day, shall come into force on the day on which they are so published.THE SCHEDULE[See sections 2(5) and 17(1)]Recognized Agricultural/Horticultural Qualification
S.L NO. Institution Qualification Abbreviation forRegistration
1. Acharya N.G.Ranga Agricultural University, LAM, Guntur. Bachelor of Science (Agriculture) B.Sc.(Agriculture)
2. Y.S.R. Horticultural University, Venkataramannagudem, West Godavari District Bachelor of Science (Horticulture) B.Sc. (Horticulture)