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Supreme Court - Daily Orders

Satya Nand Jha vs Union Of India And Others on 7 November, 2016

Bench: Madan B. Lokur, Adarsh Kumar Goel

  ITEM NO.44+54                               COURT NO.7           SECTION III B, III

                                S U P R E M E C O U R T O F       I N D I A
                                        RECORD OF PROCEEDINGS

             Petition(s) for Special Leave to Appeal (C)           No(s).31297/2016

  (Arising out of impugned final judgment and order dated
  05/07/2016 in WPT No. 4858/2015 passed by the High Court of
  Jharkhand at Ranchi)

  SATYA NAND JHA                                                      Petitioner(s)

                                                   VERSUS

  UNION OF INDIA AND OTHERS                                           Respondent(s)

  (with interim relief)

  WITH
  SLP(C) No.31643/2016
  (With interim relief and office report)

  Date: 07/11/2016 These petitions were called on for hearing today.

  CORAM :
                          HON'BLE MR. JUSTICE MADAN B. LOKUR
                          HON'BLE MR. JUSTICE ADARSH KUMAR GOEL

  For Petitioner(s)                  Mr.   Kartik Kurhy, Adv.
                                     Mr.   Praveen Kumar, AOR
                                     Mr.   S.B. Sharma, Adv.
                                     Mr.   Rajesh Sharma, Adv.


  For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                                O R D E R

The special leave petitions are dismissed.




                         (SANJAY KUMAR-I)                        (JASWINDER KAUR)
                            AR-CUM-PS                              COURT MASTER
Signature Not Verified

Digitally signed by
SANJAY KUMAR
Date: 2016.11.08
15:28:28 IST
Reason: