Supreme Court - Daily Orders
Satya Nand Jha vs Union Of India And Others on 7 November, 2016
Bench: Madan B. Lokur, Adarsh Kumar Goel
ITEM NO.44+54 COURT NO.7 SECTION III B, III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).31297/2016
(Arising out of impugned final judgment and order dated
05/07/2016 in WPT No. 4858/2015 passed by the High Court of
Jharkhand at Ranchi)
SATYA NAND JHA Petitioner(s)
VERSUS
UNION OF INDIA AND OTHERS Respondent(s)
(with interim relief)
WITH
SLP(C) No.31643/2016
(With interim relief and office report)
Date: 07/11/2016 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. Kartik Kurhy, Adv.
Mr. Praveen Kumar, AOR
Mr. S.B. Sharma, Adv.
Mr. Rajesh Sharma, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petitions are dismissed.
(SANJAY KUMAR-I) (JASWINDER KAUR)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2016.11.08
15:28:28 IST
Reason: