Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 359] [Entire Act]

State of Haryana - Subsection

Section 359(7) in Punjab Jail Manual

(7)Woollen putties and greatcoats shall be supplied by the Montgomery Central Jail, pugrees by the Multan Central Jail Old, and all other articles by the Lahore Borstal Institution or by such other Jail or Jails as the Inspector- General may from time to time decide.