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[Cites 0, Cited by 0] [Section 93(2)] [Section 93] [Entire Act]

State of West Bengal - Subsection

Section 93(2)(r) in The Calcutta Metropolitan Water And Sanitation Authority Act, 1966

(r)the procedure for obtaining and the granting of written permission and the payment of connection fee referred to in clause (a) of section 61;